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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73(1)(a) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(a)it bears any mark or writing by which the voter can be identified; or