Central Administrative Tribunal - Cuttack
Bhaktimayee Tripathy vs D/O Post on 11 January, 2021
Rs, Set Mttie, ein '& gs é Fond Cea (Vhrough Vi ELEE Ag.
a nape?
ay s ot AR.
NSLE HO oe ey yon gh 4 4 Gober.
aS rity, "
peas, yy Seek Se = decord be ya
i) es oye Soh eT RAEN S :
MS ~~ * VES pod:
boned teved 2A seeed pry prey oe oe Be speek coh fs ze 2 ve ' y of fe sere, A tenet .
fo, haat:
pee, 2 Ste * Seat eeeep 3 S aS So ¢ " ted ba pa 2 4 -
Cet / a ps i :
thea oe 2 " srees # aa hes ¢ A ec Va if Oo spreed:
"sal $ a L anneal. oe < g mS 4 pe be i x4 z tf ta, B eee xy es pat 0 ee ot PR os es bal Ee ee a Pott oe f es ie £ s £5 a oD obed, qnendy oe i @ a tei g feeeet rey eee oe ey oon 4 Pre tf?
St "4 is eg Neat oy toh ove es bot a & Z 3 fheS e ene ree G g é = yy s 2 : ee. "e ee é Mb bot 2 eo a heed ae : : 4 ae ; "G 0 @ S a a © ep poet: grt ' My BS ok yard, & o cape oP fata. a ah he Os if ee te Hh 4 uo te cS je 6 ~ 2 'rags PES vp 2 Soda see AMSAT ae etineaasaaneee wee Set oe, tedeg:
Eereet gee, prien:, qenanh ee wy pon Sheed ft hh 4 eee oe peek oe Capen: eget i ws 'bit. yee pod reed yanee, opts, teeth, Se:
RES .
RR CoRR RS: aS 8:
teeerk te pedes tr ie RNS % % repent petty i "enna Sug