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Bombay High Court

Nivrutti S/O. Uttam Datir And Another vs The State Of Maharashtra Thr. The Police ... on 9 October, 2018

Author: Swapna Joshi

Bench: P.N. Deshmukh, Swapna Joshi

0910apl915.17                                                                                                   1/1

                    IN THE HIGH COURT OF  JUDICATURE  AT BOMBAY
                              NAGPUR BENCH  : NAGPUR

                        CRIMINAL APPLICATION (APL) NO.915 OF 2017 
        (Nivrutti s/o Uttam Datir and another vs. State of Maharashtra and another)
______________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders    Court's or Judge's orders
or directions and Registrar's orders.
                                   Shri A. Deshpande, Advocate for applicants. 
                                   Shri   S.A.   Ashirgade,   Additional   Public   Prosecutor   for
                                   respondent no.1. 
                                   Shri Ingole, Advocate for respondent no.2. 
                                                               -------


                                                      CORAM :   P.N. DESHMUKH AND 
                                                                MRS. SWAPNA JOSHI, JJ.

DATED : OCTOBER 9, 2018 Shri Ashirgade, learned Additional Public Prosecutor submits that affidavit-in-reply shall be placed on record during the course of day.

Stand over to 16/10/2018.

                                                     JUDGE                                         JUDGE 


                                          khj




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