Bombay High Court
Nivrutti S/O. Uttam Datir And Another vs The State Of Maharashtra Thr. The Police ... on 9 October, 2018
Author: Swapna Joshi
Bench: P.N. Deshmukh, Swapna Joshi
0910apl915.17 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
CRIMINAL APPLICATION (APL) NO.915 OF 2017
(Nivrutti s/o Uttam Datir and another vs. State of Maharashtra and another)
______________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's orders
or directions and Registrar's orders.
Shri A. Deshpande, Advocate for applicants.
Shri S.A. Ashirgade, Additional Public Prosecutor for
respondent no.1.
Shri Ingole, Advocate for respondent no.2.
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CORAM : P.N. DESHMUKH AND
MRS. SWAPNA JOSHI, JJ.
DATED : OCTOBER 9, 2018 Shri Ashirgade, learned Additional Public Prosecutor submits that affidavit-in-reply shall be placed on record during the course of day.
Stand over to 16/10/2018.
JUDGE JUDGE
khj
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