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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2) in Tamil Nadu Right of Children to free and Compulsory Education Rules, 2011

(2)Seventy five percent, of the strength of the said Committee shall be from amongst parents or guardians of children, with proportionate representation to the parents or guardians of children belonging to disadvantaged group and weaker section.