Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(c) in GUJARAT NEW CAPITAL (PERIPHERY) CONTROL RULES, 1967 (c)'controlled area' means the area of the district declared as such under sub-sec. (1)of s. 3;
