Punjab-Haryana High Court
Dharamvir @ Dappu vs State Of Haryana on 10 February, 2014
Author: Naresh Kumar Sanghi
Bench: Naresh Kumar Sanghi
CRM-M-42279-2013 1
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CRM-M-42279-2013
Date of Decision: February 10, 2014
Dharamvir @ Dappu
...Petitioner
Versus
State of Haryana
...Respondent
CORAM: HON'BLE MR. JUSTICE NARESH KUMAR SANGHI
Present: Mr. Vimal Kumar Gupta, Advocate,
for the petitioner.
Mr. Nitin Kaushal, AAG, Haryana,
for the respondent.
NARESH KUMAR SANGHI, J.
Learned counsel for the petitioner prays for withdrawal of the present petition at this stage.
Dismissed as withdrawn at this stage.
(NARESH KUMAR SANGHI) February 10, 2014 JUDGE Pkapoor Kapoor Prashant 2014.02.11 18:45 I attest to the accuracy of this order