Rajasthan High Court - Jaipur
Karan Choudhary S/O Sitaram Choudhary vs State Of Rajasthan (2024:Rj-Jp:35827) on 27 August, 2024
Author: Sameer Jain
Bench: Sameer Jain
[2024:RJ-JP:35827]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 13742/2024
Karan Choudhary S/o Sitaram Choudhary, E-41 Janki Vihar
Behind Sourana Farm House, Heerapura, Ajmer Road, Jaipur,
Jaipur Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Medical And Health, Government Of
Rajasthan, Jaipur.
2. Office Of Medical Counseling Committee, Through
Directorate General Of Health Services, Ministry Of Health
And Family Welfare, Government Of India, Nirman
Bhawan, New Delhi
3. The Chief Medical And Health Officer Ii, Department Of
Medical And Health, Government Of Rajasthan, Jaipur.
4. The National Testing Agency, Through Its Director
General, First Floor, NSIC - MDBP Building, Okhla
Industrial Estate, New Delhi, Delhi.
----Respondents
For Petitioner(s) : Mr. Abhay Singh Rathore For Respondent(s) :
HON'BLE MR. JUSTICE SAMEER JAIN Order 27/08/2024 Learned counsel for the petitioner wants to withdraw the present petition with the liberty to approach this Court again with better particulars and under change in circumstances, if the need so arises in future.
Accordingly, present petition is dismissed as withdrawn with the liberty as prayed for. Pending applications, if any, shall stand disposed of.
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