Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act] State of Karnataka - Subsection Section 25(2)(x) in Karnataka Maritime Board Act, 2015 (x)to furnish to the Government all information in respect to its property and activities in such manner and at such times as the Government may require;