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State of Kerala - Section

Section 157 in Kerala Factories Rules, 1957

157. Non-sparking tools.

- A sufficient supply of spades, scrapes and pails made from non-sparking material shall be provided for the use of persons employed in cleaning out or removing residues from any chamber, still tank or other vessel where an inflammable or explosive danger may occur(Note - the risk is not always obvious and may arise , for example , through the production of hydrogen in acid tanks)