National Green Tribunal
Gopal Chinna Mudalyar Chavady vs State Of Tamil Nadu Through Chief ... on 17 April, 2025
Item No.16:-
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
[Through Physical Hearing (Hybrid Option)]
Original Application No.18 of 2024 (SZ)
Earlier O.A. No. 473/2022 (PB)
IN THE MATTER OF:
Gopal,
Chinna Mudalyar Chavady,
Villupuram District.
...Applicant(s)
Versus
State of Tamil Nadu,
Though Chief Secretary,
Government of Tamil Nadu,
Secretariat, Chennai and Ors.
...Respondent(s)
Date of hearing: 17.04.2025.
CORAM:
HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER
HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER
For Applicant(s): Mr. Gopal (Party in Person)
None appeared
For Respondent(s): Dr. D. Shanmuganathan for R1 & R4.
Mr. S. Sai Sathya Jith for R3.
Mr. T.M. Naveen for R5 to R9.
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ORDER
1. In pursuance of our earlier order dated 05.09.2024, the State of Tamil Nadu has not yet submitted its report.
2. Despite being granted multiple opportunities, Respondents No.5 to 9 have failed to file their respective replies/reports.
3. List the matter on 25.07.2025. In the meantime, the respondents are directed to file their respective replies/reports without fail.
Sd/-
Smt. Justice Pushpa Sathyanarayana, JM Sd/-
Dr. Satyagopal Korlapati, EM O.A. No.18/2024 (SZ), 17th April, 2025. Mn.
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