Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Uttar Pradesh - Subsection Section 22(2) in U.P. Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986 (2)Striking work either singly or with other workmen without giving due notice prescribed by law and rules having the force of law;
