Chattisgarh High Court
M/S Anil Buildcon (India) Private ... vs Municipal Corporation Bilaspur 16 ... on 26 March, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
ORDER SHEET
W.P(C) No.690 of 2018
M/s Anil Buildcon (india) Private Limited, Versus Municipal
Corporation Bilaspur
26.03.2018 Shri Kishore Bhaduri, counsel for the Petitioner.
Shri Pankaj Agrawal and Shri Manoj Paranjpe along with Shri Abhyuday
Singh, counsel for the respective Respondents.
At the joint request learned Counsel for the parties, post this case on 4.4.2018.
Sd/- Sd/-
(Pritinker Diwaker) (Sanjay Agrawal)
JUDGE JUDGE
Priya