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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Madhya Pradesh - Subsection

Section 16(5) in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

(5)In addition to the newspapers periodicals and books which may be received through the post any internee who receives funds from outside may be allowed to purchase from such funds newspapers, periodicals and books subject to the conditions laid down in sub-paragraphs (3) and (4).