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State of Assam - Section

Section 4 in Assam Panchayat (Constitution) Rules, 1995

4. Restriction on Delegation of powers by the Deputy Commissioner or the Sub-Divisional Officer.

- The Deputy Commissioner or the Sub-Divisional Officer, as the case may be, shall not delegate any of his powers having any bearing on election of the members of the Gaon Panchayat or Anchalik Panchayat or Zilla Parishad.