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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Chattisgarh - Subsection

Section 29(2)(d) in The Chhattisgarh Madhyastham Adhikaran Adhiniyam, 1983

(d)the pay, allowances and other conditions of service of the officers and servants of the Tribunal under sub-section (2) of Section 21;