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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Goa - Subsection

Section 50(2)(f) in The Goa Money-Lenders Act, 2001

(f)the form of the statement of accounts and pass book to be furnished or delivered and the date before which it is to be furnished or delivered under sub-section (1), the fee to be paid under sub-section (2) and the sum of expenses to be paid under sub-section (3), of section 25;