Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Uttar Pradesh - Subsection Section 24(v) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997 (v)preparation of plans and implementation of schemes for social justice and schemes for establishment of works for the Scheduled Castes and the Scheduled Tribes and women;
