Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 137] [Entire Act] State of Uttar Pradesh - Subsection Section 137(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (2)Costs awarded under this section to the Zila Panchayat shall be recoverable by the Zila Panchayat in the manner provided by Chapter VIII.
