Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Punjab - Subsection Section 92(1) in Punjab Regional and Town Planning and Development Act, 1995 (1)The Authority may by resolution declare its intention to make scheme in respect of any planning area or any part of the planning area.
