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[Cites 0, Cited by 9] [Section 68(1)] [Section 68] [Entire Act]

State of Punjab - Subsection

Section 68(1)(e) in The Punjab Co-operative Societies Act, 1961

(e)[ an order made by the Registrar removing or suspending a committee or a member thereof under Section 27] [Inserted by Punjab Act No. 3 of 1978 Section 4 w.e.f. 16th November, 1977..] ;