Delhi High Court - Orders
G. D. Goenka Public School Rohini vs Directorate Of Education on 2 April, 2024
Author: C. Hari Shankar
Bench: C.Hari Shankar
$~88
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9741/2023 & CM APPL. 37329/2023
G. D. GOENKA PUBLIC SCHOOL ROHINI ..... Petitioner
Through: Mr. Kamal Gupta, Mrs. Tripti
Gupta, Mr. Sparsh Aggarwal, Mr. Karan
Chaudhary and Mr. Nikhil Kukreja, Advs.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Utkarsh Singh, Adv. for
Mr. Santosh Kumar Tripathi, SC (Civil)
GNCTD for DoE
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 02.04.2024
1. Pleadings are complete.
2. List for disposal on 29 May 2024.
3. Interim order, if any, to continue till the next date of hearing.
C. HARI SHANKAR, J.
APRIL 2, 2024 dsn Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/04/2024 at 01:37:20