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Delhi High Court - Orders

G. D. Goenka Public School Rohini vs Directorate Of Education on 2 April, 2024

Author: C. Hari Shankar

Bench: C.Hari Shankar

                             $~88
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 9741/2023 & CM APPL. 37329/2023
                                       G. D. GOENKA PUBLIC SCHOOL ROHINI         ..... Petitioner
                                                     Through: Mr. Kamal Gupta, Mrs. Tripti
                                                     Gupta, Mr. Sparsh Aggarwal, Mr. Karan
                                                     Chaudhary and Mr. Nikhil Kukreja, Advs.

                                                                            versus

                                       DIRECTORATE OF EDUCATION             ..... Respondent
                                                    Through: Mr. Utkarsh Singh, Adv. for
                                                    Mr. Santosh Kumar Tripathi, SC (Civil)
                                                    GNCTD for DoE
                                       CORAM:
                                       HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                                                    ORDER

% 02.04.2024

1. Pleadings are complete.

2. List for disposal on 29 May 2024.

3. Interim order, if any, to continue till the next date of hearing.

C. HARI SHANKAR, J.

APRIL 2, 2024 dsn Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/04/2024 at 01:37:20