Section 1(2) in Tamil Nadu Value Added Tax Act, 2006
(2)[ It shall come into force on such date as the [State ] Government may, by Notification, appoint.] [The Act has come into force from 1st January 2007 vide Notification No. II (2) /CTR/ 651(b) / 2006 - GO.Ms.No.189, Commercial Taxes and Registration (BI) dated 28-12-2006 published in the Tamil Nadu Government Gazette Extraordinary Part II, Section 2 dated 28-12-2006].
