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Gujarat High Court

Agahr Group Co.Op.Cotton Sale Ginning & ... vs Uttar Gujarat Vij Company Ltd. & on 15 January, 2016

Author: N.V.Anjaria

Bench: N.V.Anjaria

                      C/SCA/3331/2004                                               ORDER



                          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                           SPECIAL CIVIL APPLICATION NO. 3331 of 2004
         ===========================================================
              AGAHR GROUP CO.OP.COTTON SALE GINNING & PRESSING
                              SOC.LTD.....Petitioner(s)
                                     Versus
               UTTAR GUJARAT VIJ COMPANY LTD. & 1....Respondent(s)
         ================================================================
         Appearance:
         M/S WADIAGHANDY & CO, ADVOCATE for the Petitioner(s) No. 1
         MS LILU K BHAYA, ADVOCATE for the Respondent(s) No. 1
         RULE NOT RECD BACK for the Respondent(s) No. 2
         ================================================================
                     CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
                                  Date : 15/01/2016
                                           ORAL ORDER

The endorsement on the Board shows that rule is not received back from respondent No.2. In that view, the Registry shall issue FRESH RULE to respondent No.2, returnable on 4th February, 2016.

(N.V.ANJARIA, J.) chandrashekhar Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Jan 16 02:24:56 IST 2016