Gujarat High Court
Agahr Group Co.Op.Cotton Sale Ginning & ... vs Uttar Gujarat Vij Company Ltd. & on 15 January, 2016
Author: N.V.Anjaria
Bench: N.V.Anjaria
C/SCA/3331/2004 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 3331 of 2004
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AGAHR GROUP CO.OP.COTTON SALE GINNING & PRESSING
SOC.LTD.....Petitioner(s)
Versus
UTTAR GUJARAT VIJ COMPANY LTD. & 1....Respondent(s)
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Appearance:
M/S WADIAGHANDY & CO, ADVOCATE for the Petitioner(s) No. 1
MS LILU K BHAYA, ADVOCATE for the Respondent(s) No. 1
RULE NOT RECD BACK for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 15/01/2016
ORAL ORDER
The endorsement on the Board shows that rule is not received back from respondent No.2. In that view, the Registry shall issue FRESH RULE to respondent No.2, returnable on 4th February, 2016.
(N.V.ANJARIA, J.) chandrashekhar Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Jan 16 02:24:56 IST 2016