Madhya Pradesh High Court
Sunil Mandwani vs The State Of Madhya Pradesh on 2 February, 2022
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1 The High Court Of Madhya Pradesh MCRC No. 1711 of 2022 (SUNIL MANDWANI Vs THE STATE OF MADHYA PRADESH) Indore, Dated : 02-02-2022 Heard through Video Conferencing.
Shri Vijay Assudani, learned counsel for the applicant. Shri Gopal Yadav, Panel Lawyer for State. Matter be listed on 3.2.2022 at the top of the list.
(SATYENDRA KUMAR SINGH) JUDGE SS/-
Signature Not Verified VerifiedDigitally Digitally signed by SAN SHAILESH MAHADEV SUKHDEVE Date: 2022.02.02 17:45:11 IST