Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act] State of Karnataka - Subsection Section 18(1)(a) in Karnataka Ground Water (Regulation and Control of Development and Management) Act, 2011 (a)such sums as may be placed at the disposal of the Authority from time to time by way of grant or loan or otherwise by the Government;