Section 1 in Telecommunication (Broadcasting and Cable Services) Interconnection (Digital Addressable Cable Television Systems) Regulations, 2012
1. Short title and commencement.
(1)These regulations may be called the Telecommunication (Broadcasting and Cable Services) Interconnection (Digital Addressable Cable Television Systems) Regulations, 2012.(2)They shall come into force with effect from the date of their publication in the Official Gazette.
