Orissa High Court
Rabi Narayan Pattnayak vs Union Of India & Others .......... ... on 8 February, 2023
Bench: S. Talapatra, Savitri Ratho
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 16894 of 2022
Rabi Narayan Pattnayak ......... Petitioner
Mr. B.M. Sarangi, Advocate
Versus
Union of India & Others .......... Opposite Parties
Mr. B.S. Rayaguru, CGC
on behalf of Mr. S. Panda, CGC
Mr. P. Behera, SC
CORAM:
JUSTICE S. TALAPATRA
JUSTICE SAVITRI RATHO
ORDER
08.02.2023 Order No.
03.
1. This matter is taken up through Hybrid Mode.
2. At the request of Mr. B.S. Rayaguru, learned Central Government Counsel appearing for the Opposite Party No.1 on instruction of Mr. S. Panda, learned Central Government Counsel, let the matter be listed on 02.03.2023. Meanwhile, Opposite No.1 shall file the counter affidavit.
3. Liberty is granted to the Opposite Parties No.2 to 4 to file the counter affidavit in the meanwhile, if they think their response is necessary in this controversy.
4. Mr. P. Behera, learned Standing Counsel appears for the Opposite Parties No.2 to 4 and Mr. B.M. Sarangi, learned counsel appears for the Petitioner.
(S. Talapatra)
Judge
(Savitri Ratho)
puspa Judge
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