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Orissa High Court

Rabi Narayan Pattnayak vs Union Of India & Others .......... ... on 8 February, 2023

Bench: S. Talapatra, Savitri Ratho

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   W.P.(C) No. 16894 of 2022
      Rabi Narayan Pattnayak                      .........                   Petitioner
                                                           Mr. B.M. Sarangi, Advocate

                                                  Versus
      Union of India & Others                     ..........             Opposite Parties
                                                            Mr. B.S. Rayaguru, CGC
                                                    on behalf of Mr. S. Panda, CGC
                                                                  Mr. P. Behera, SC
      CORAM:
                             JUSTICE S. TALAPATRA
                             JUSTICE SAVITRI RATHO
                                           ORDER

08.02.2023 Order No.

03.

1. This matter is taken up through Hybrid Mode.

2. At the request of Mr. B.S. Rayaguru, learned Central Government Counsel appearing for the Opposite Party No.1 on instruction of Mr. S. Panda, learned Central Government Counsel, let the matter be listed on 02.03.2023. Meanwhile, Opposite No.1 shall file the counter affidavit.

3. Liberty is granted to the Opposite Parties No.2 to 4 to file the counter affidavit in the meanwhile, if they think their response is necessary in this controversy.

4. Mr. P. Behera, learned Standing Counsel appears for the Opposite Parties No.2 to 4 and Mr. B.M. Sarangi, learned counsel appears for the Petitioner.



                                                                  (S. Talapatra)
                                                                       Judge



                                                                  (Savitri Ratho)
        puspa                                                         Judge
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