Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93] [Entire Act]

Union of India - Subsection

Section 93(1) in The Border Security Force Act, 1968

(1)A person charged before a Security Force Court with desertion may be found guilty of attempting to desert or of being absent without leave.