Section 2(b) in The M.P. Cotton (Statistics) Act, 1947
(b)[ "Director" means the Director of Agriculture, Madhya Pradesh and includes any officer appointed by the State Government to perform any of the functions of the Director under this Act;] [Substituted by M.P. Act No. 14 of 1977 [w.e.f. 16-7-1977].]
