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State of Gujarat - Section

Section 18 in Gujarat Biotechnology University Act, 2018

18. Powers and functions of advisory council.

- The Advisory Council shall advise the Board in relation to:
(i)matters related to research focus, infrastructure and campus development, internationalization of the activities and programs, technology enhanced curriculum and pedagogy, technology commercialization, intellectual property rights policy, protection of inventions, and licensing of University-owned technology, procedures and functions;
(ii)matters of strategic vision, direction and partnerships for the University, global and national tie ups, research collaborations at institution level, program diversification.