Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act] State of West Bengal - Subsection Section 16(3)(b) in The West Bengal Special Economic Zone Act, 2003. (b)to discharge the functions of a Municipality under the West Bengal Municipal Act, 1993, and the rules or regulations made thereunder;