Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(2) in Bombay Land Requisition Act, 1948

(2)The [State] Government may, by notification in the Official Gazette, extend any or all of the provisions of this Act, to any other area and on such date as may be specified in the notification.[Provided that, on the commencement of the Bombay Land Requisition (Extension and Amendment) Act, 1959 all the provisions of this Act shall also extend to the rest of the [State of Bombay].]