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Andhra Pradesh High Court - Amravati

Yedla Venkateswara Rao vs Yedla Srinivasa Rao on 13 February, 2023

      THE HON'BLE DR.JUSTICE K. MANMADHA RAO

           Civil Revision Petition No.909 of 2018


ORDER:

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Mr.Sai Gangadhar Chamarthy, learned counsel for the petitioner, represented that the cause of action does not survive in this matter, and therefore, it may be closed.

In view of the above submission, the C.R.P. is closed. There shall be no order as to costs. As a sequel, miscellaneous applications pending, if any, shall stand closed.

________________________ Dr. K. MANMADHA RAO, J Date: 13.02.2023 HS 2 THE HON'BLE DR.JUSTICE K. MANMADHA RAO C.R.P.No.909 of 2018 Date: 13.02.2023 HS