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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(1)(b) in Tamil Nadu Panchayats (Elections) Rules, 1995

(b)any such error or irregularity in procedure as is likely to vitiate the poll is committed at the polling station, the Returning Officer shall forthwith report the matter to District Election Officer and the State Election Commission.