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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(1)(d) in Rajasthan Para-medical Council Act, 2008

(d)wilfully makes or causes to be made any falsification in the registers maintained or in the certificates issued under this Act and the rules and regulations made thereunder; or