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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(k) in Rajasthan Voluntary Rural Education Service Rules, 2010

(k)"Non-Government Aided Educational Institution" means any college, school, training institute or any other institution, by whatever name designated, established and run with the object of imparting education or preparing or training students for obtaining any certificate, degree, diploma or any academic distinction recognized by the State or Central Government or functioning for the education, cultural or physical development of the people in the State and which is neither owned nor managed by the State or Central Government or by any University or Local Authority or Authority owned or controlled by the State or Central Government and which is receiving aid in the form of maintenance grant from the State Government;