Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 200(4)] [Section 200] [Entire Act]

Union of India - Subsection

Section 200(4)(d) in The Dedicated Freight Corridor Railway General Rules, 2018

(d)machine operator will ensure that a minimum distance of one hundred twenty meters is kept between the successive machines;