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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(4) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

(4)[ "Commissioner" means Commissioner and Secretary to Government, Haryana, Town and Country Planning Department;] [Substituted vide Haryana Act No. 8 of 2001.]