Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Assam - Section Section 65 in Assam General Sales Tax Act, 1993 65. Prosecution to be at instance of Commissioner. Cognisance of offences. - No person or dealer shall be proceeded against for an offence under any of the foregoing provisions except at the instance of the Commissioner.
