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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(e) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(e)The Drawing and Disbursing Officer shall scrutinise the claim with reference to the payment order issued by the Controller and shall pass the claim for payment and issue an Account Payee cheque for the amount payable in cash.