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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1)(c) in The Punjab School Education Board Employees (Punishment and Appeal) Regulations, 1978

(c)taking the representation, if any, submitted by the employee under clause(s) and the record of inquiry, if any, held under clause (b) into consideration;