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[Cites 0, Cited by 0] [Section 63(3)] [Section 63] [Entire Act]

State of West Bengal - Subsection

Section 63(3)(b) in The Calcutta Improvement Act, 1911

(b)any representation in regard to such street [or public park] [Words inserted by W. B. Act 32 of 1955.] made to the Board by the Corporation or the aforesaid local authority;