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Supreme Court - Daily Orders

Attingal Amateur Athletic Association vs Kerala Sports Council on 16 March, 2023

     ITEM NO.60                        REGISTRAR COURT. 1                  SECTION XI-A

                                   S U P R E M E C O U R T O F             I N D I A
                                           RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR

     Petition(s) for Special Leave to Appeal (C)                          No(s).   17945/2022

     ATTINGAL AMATEUR ATHLETIC ASSOCIATION & ORS.                               Petitioner(s)

                                                         VERSUS

     KERALA SPORTS COUNCIL & ORS.                                               Respondent(s)



     Date : 16-03-2023 This petition was called on for hearing today.


     For Petitioner(s)
                                           Mr. John Mathew, AOR

     For Respondent(s)
                                           Mr. Vipin Nair, AOR


                             UPON hearing the counsel, the Court made the following
                                                O R D E R

Respondent no.1 is granted three weeks’ time, as prayed, as last opportunity for filing counter affidavit.

Service is complete on respondent no.3 but none has entered appearance.

Ld. Counsel for the petitioner has not taken appropriate steps in respect of deceased respondent nos.2 and 4 despite last opportunity having been granted, as such, Registry to process Signature Not Verified the matter for listing before the Hon'ble Judge in Digitally signed by PRIYANKA MALIK Date: 2023.03.21 Chambers for necessary directions. 15:31:02 IST Reason:

ATUL M. KURHEKAR Registrar