Supreme Court - Daily Orders
Attingal Amateur Athletic Association vs Kerala Sports Council on 16 March, 2023
ITEM NO.60 REGISTRAR COURT. 1 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR
Petition(s) for Special Leave to Appeal (C) No(s). 17945/2022
ATTINGAL AMATEUR ATHLETIC ASSOCIATION & ORS. Petitioner(s)
VERSUS
KERALA SPORTS COUNCIL & ORS. Respondent(s)
Date : 16-03-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. John Mathew, AOR
For Respondent(s)
Mr. Vipin Nair, AOR
UPON hearing the counsel, the Court made the following
O R D E R
Respondent no.1 is granted three weeks’ time, as prayed, as last opportunity for filing counter affidavit.
Service is complete on respondent no.3 but none has entered appearance.
Ld. Counsel for the petitioner has not taken appropriate steps in respect of deceased respondent nos.2 and 4 despite last opportunity having been granted, as such, Registry to process Signature Not Verified the matter for listing before the Hon'ble Judge in Digitally signed by PRIYANKA MALIK Date: 2023.03.21 Chambers for necessary directions. 15:31:02 IST Reason:
ATUL M. KURHEKAR Registrar