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[Cites 0, Cited by 0] [Section 236(2)] [Section 236] [Entire Act]

Union of India - Subsection

Section 236(2)(i) in The Income Tax Act, 1961

(i)the amount of tax payable by the company in respect of [its total income] [ Substituted by Act 20 of 1967, Section 33 and Schedule III, for " the said total income" (w.e.f. 1.4.1968).];