Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 25 in The Pepsu Court of Wards Act, 2008

25. Allowance for ward and his family.

(1)The Court of Wards may from time to time determine what sums shall be allowed in respect of the expenses of any ward and of his family and dependents.
(2)The Court of Wards may from time to time determine what sums may be spent on the education of any minor ward whose person is for the time being under its superintendence.