Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 7 in Rules Relating to the Enlistment of Person in Practice Belonging to the Indigenous System 7. The fee for substitution, addition or alteration on each occasion of the address and other particulars in the list shall be rupees five only.
