Section 695(11) in Police Regulations, Bengal , 1943
(11)As soon as the treasury is opened for the day, the doors and windows of the strong-room and their fastenings should be scrutinized, and the seals, locks, hinges, bolts, staples and chains of all receptacles of treasure in charge of the guard should be carefully examined. When the treasury is closed the Treasury officer should summon the officer-in-charge of the guard and the sentry on duty and direct them to satisfy themselves that everything is securely fastened, more particularly the treasury doors and windows. Entries to the above effect will be made on each occasion in the roster book.
