Supreme Court - Daily Orders
M.C. Ravikumar vs D.S. Velmurugan on 5 January, 2023
Bench: Dinesh Maheshwari, Hrishikesh Roy
ITEM NO.29 COURT NO.6 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).12715/2022
(Arising out of impugned final judgment and order dated 13-09-2022
in CRLOP No.16241/2022 passed by the High Court Of Judicature At
Madras)
M.C. RAVIKUMAR Petitioner(s)
VERSUS
D.S. VELMURUGAN & ORS. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 05-01-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. M. Sathyanarayanan, Sr. Adv.
Mr. R. Venkataraman, Adv.
Mr. Apoorva Singhal, AOR
Mr. Tanuj Aggarwal, Adv.
Mr. K. Shakespeare, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(GAGANDEEP SINGH CHADHA) (RANJANA SHAILEY) (SENIOR PERSONAL ASSISTANT) COURT MASTER (NSH) Signature Not Verified Digitally signed by Neetu Khajuria Date: 2023.01.05 17:27:05 IST Reason: