Delhi High Court - Orders
Dr Anbumani Ramadoss vs Cbi on 15 April, 2024
$~48 & 49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4442/2015
DR ANBUMANI RAMADOSS ..... Petitioner
Through: Mr. Mohit Mathur, Sr. Adv. with Mr.
Vibhor Garg, Mr. Tushar Gupta, Mr.
Sumit Kr. Mishra and Mr. Parinay
Gupta, Advs.
versus
CBI ..... Respondent
Through: Mr. Prasanta Varma, SPP for CBI
with Mr. Pankaj Kumar, Ms. Pragya
Verma, Mr. Rakesh Kumar Palo and
Mr. Rajesh, Advs.
+ CRL.M.C. 4443/2015
ANBUMANI RAMADOSS ..... Petitioner
Through: Mr. Mohit Mathur, Sr. Adv. with Mr.
Vibhor Garg, Mr. Tushar Gupta, Mr.
Sumit Kr. Mishra and Mr. Parinay
Gupta, Advs.
versus
SUPDT. OF POLICE ( CENTRAL BUREAU OF
INVESTIGATION) ..... Respondent
Through: Mr. Prasanta Varma, SPP for CBI
with Mr. Pankaj Kumar, Ms. Pragya
Verma, Mr. Rakesh Kumar Palo and
Mr. Rajesh, Advs.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 15.04.2024 CRL.M.A. 6569-70/2024 in CRL.M.C. 4442/2015 CRL.M.A. 6594-95/2024 in CRL.M.C. 4443/2015 List on 29.04.2024.
VIKAS MAHAJAN, J APRIL 15, 2024/dss This is a digitally signed order.
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