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Delhi High Court - Orders

Dr Anbumani Ramadoss vs Cbi on 15 April, 2024

                                    $~48 & 49
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    CRL.M.C. 4442/2015
                                         DR ANBUMANI RAMADOSS                         ..... Petitioner
                                                         Through: Mr. Mohit Mathur, Sr. Adv. with Mr.
                                                                    Vibhor Garg, Mr. Tushar Gupta, Mr.
                                                                    Sumit Kr. Mishra and Mr. Parinay
                                                                    Gupta, Advs.
                                                         versus
                                         CBI                                          ..... Respondent
                                                         Through: Mr. Prasanta Varma, SPP for CBI
                                                                    with Mr. Pankaj Kumar, Ms. Pragya
                                                                    Verma, Mr. Rakesh Kumar Palo and
                                                                    Mr. Rajesh, Advs.
                                    +    CRL.M.C. 4443/2015
                                         ANBUMANI RAMADOSS                            ..... Petitioner
                                                         Through: Mr. Mohit Mathur, Sr. Adv. with Mr.
                                                                    Vibhor Garg, Mr. Tushar Gupta, Mr.
                                                                    Sumit Kr. Mishra and Mr. Parinay
                                                                    Gupta, Advs.
                                                         versus
                                         SUPDT. OF POLICE ( CENTRAL BUREAU OF
                                         INVESTIGATION)                               ..... Respondent
                                                         Through: Mr. Prasanta Varma, SPP for CBI
                                                                    with Mr. Pankaj Kumar, Ms. Pragya
                                                                    Verma, Mr. Rakesh Kumar Palo and
                                                                    Mr. Rajesh, Advs.
                                         CORAM:
                                         HON'BLE MR. JUSTICE VIKAS MAHAJAN
                                                         ORDER

% 15.04.2024 CRL.M.A. 6569-70/2024 in CRL.M.C. 4442/2015 CRL.M.A. 6594-95/2024 in CRL.M.C. 4443/2015 List on 29.04.2024.

VIKAS MAHAJAN, J APRIL 15, 2024/dss This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/04/2024 at 01:48:18