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Supreme Court - Daily Orders

Bijoy Kumar Bej vs State Of Orissa on 20 July, 2018

Bench: N.V. Ramana, Mohan M. Shantanagoudar

     ITEM NO.28                             COURT NO.7                SECTION II-B

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 8636/2018

     (Arising out of impugned final judgment and order dated 21-08-2015
     in CRLR No. 599/2000 passed by the High Court Of Orissa At Cuttack)

     BIJOY KUMAR BEJ                                                   Petitioner(s)

                                                   VERSUS

     STATE OF ORISSA                                                   Respondent(s)

     (FOR ADMISSION and I.R. and IA No.93414/2018-CONDONATION OF DELAY
     IN FILING SLP and IA No.93420/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.93417/2018-EXEMPTION FROM FILING O.T.
     and IA No.93416/2018-CONDONATION OF DELAY IN REFILING SLP)

     Date : 20-07-2018 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE N.V. RAMANA
                            HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR

     For Petitioner(s)
                                       Mr. Gyan Prakash Srivastava, AOR

     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                O R D E R

The special leave petition is dismissed both on the ground of delay as well as on merits.



     (DEEPAK MANSUKHANI)                                             (RAJ RANI NEGI)
     AR CUM PS                                                    ASSISTANT REGISTRAR




Signature Not Verified

Digitally signed by
DEEPAK MANSUKHANI
Date: 2018.07.21
10:56:02 IST
Reason: