Supreme Court - Daily Orders
Bijoy Kumar Bej vs State Of Orissa on 20 July, 2018
Bench: N.V. Ramana, Mohan M. Shantanagoudar
ITEM NO.28 COURT NO.7 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 8636/2018
(Arising out of impugned final judgment and order dated 21-08-2015
in CRLR No. 599/2000 passed by the High Court Of Orissa At Cuttack)
BIJOY KUMAR BEJ Petitioner(s)
VERSUS
STATE OF ORISSA Respondent(s)
(FOR ADMISSION and I.R. and IA No.93414/2018-CONDONATION OF DELAY
IN FILING SLP and IA No.93420/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.93417/2018-EXEMPTION FROM FILING O.T.
and IA No.93416/2018-CONDONATION OF DELAY IN REFILING SLP)
Date : 20-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s)
Mr. Gyan Prakash Srivastava, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed both on the ground of delay as well as on merits.
(DEEPAK MANSUKHANI) (RAJ RANI NEGI)
AR CUM PS ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
DEEPAK MANSUKHANI
Date: 2018.07.21
10:56:02 IST
Reason: